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Union of India - Section

Section 46 in Rules of Procedure and Conduct of Business in Lok Sabha

46. Order in which starred questions to be called.

- Questions for oral answers shall be called [ * * * ] [Omitted by L.S. Bn. (II), dated 19.3.2010, para 1265.] in the order in which they stand on the list [ * * * ] [Omitted by L.S. Bn. (II), dated 19.3.2010, para 1265.]:Provided that a question not reached for oral answer may be answered after the end of the Question Hour with the permission of the Speaker if the Minister represents to the Speaker that the question is one of special public interest to which the Minister desired to give a reply.