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[Cites 0, Cited by 0] [Section 644(1)] [Section 644] [Entire Act]

State of Haryana - Subsection

Section 644(1)(h) in Punjab Jail Manual

(h)[ Voluntarily undergoing vasectomy operation by a prisoner, having three children, provided that the scale of special remission for such service shall be 30 days, subject to the limits laid down in sub-para (3).] [Correction slip No. 4.]