Supreme Court - Daily Orders
Liquidator Board,G.D.S.S.K.Ltd., ... vs Maharashtra State Coop.Bank Ltd.. Thr. ... on 5 November, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
C.A.Nos.3278-3279/2009 1
ITEM NO.101 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3278-3279/2009
LIQUIDATOR BOARD,G.D.S.S.K.LTD., Appellant(s)
VERSUS
MAHARASHTRA STATE COOP.BANK LTD.& ORS. Respondent(s)
(With appln.(s) for permission to file affidavit and on behalf of
R.No.7 for modification of order dated 19.09.2008 and office
report)
WITH
C.A. No. 3185/2009
(With Interim Relief and Office Report)
SLP(C) No. 19398-19399/2008
SLP(C) No. 20228-20230/2008
(With Interim Relief and Office Report)
C.A. No. 3181/2009
(With Office Report)
SLP(C) No. 20915/2008
SLP(C) No. 17727/2008
(With Interim Relief and Office Report)
SLP(C) No. 619/2012
(With Office Report)
SLP(C) No. 28042/2011
(With Interim Relief and Office Report)
SLP(C) No. 27740/2011
(With Interim Relief and Office Report)
SLP(C) No. 28496/2011
(With Interim Relief and Office Report)
SLP(C) No. 30476/2011
(With Interim Relief and Office Report)
SLP(C) No. 12238-12239/2014
(With Office Report)
Date : 05/11/2014 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s)
Signature Not Verified
Mr.R.N.Dhorde, Sr.Adv.
Digitally signed by
Satish Kumar Yadav
Date: 2014.11.05
Mr.M.Y.Deshmukh, Adv.
17:25:33 IST
Reason: Mr. Rameshwar Prasad Goyal, Adv.
Mr. Naresh Kumar, Adv.
Mr. Sunil Kumar Verma, Adv.
C.A.Nos.3278-3279/2009 2
Ms. Chandan Ramamurthi, Adv.
Mr. Anil Kumar Tandale, Adv.
Mr. Ravindra Keshavrao Adsure, Adv.
For Respondent(s) Mr.R.S.Suri, Sr.Adv.
Mr.V.K.Biju, Adv.
Mr.Anjan Angiri, Adv.
Mr.D.S.Mehra, Adv.
Dr. Sushil Balwada, Adv.
Mr. Khwairakpam Nobin Singh, Adv.
Mr. Rajesh Mahale, Adv.
Ms. Asha Gopalan Nair, Adv.
Mr. Shivaji M. Jadhav, Adv.
Mr. P. K. Jayakrishnan, Adv.
Mr.Shankar Chillarge, AAG
Mr. Aniruddha P. Mayee, Adv.
Upon hearing the counsel the Court made the following
O R D E R
List before a Bench, after obtaining directions from Hon'ble the Chief Justice of India, of which one of us (Jagdish Singh Khehar, J.) is not a member.
(SATISH KUMAR YADAV) (PHOOLAN WATI ARORA) COURT MASTER ASSISTANT REGISTRAR