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Bombay High Court

S.L. Thakur (Dead) Thr. Lrs. Sameer ... vs Bhalchandra S/O Prabhakar Wadai on 18 February, 2020

Author: M. G. Giratkar

Bench: M. G. Giratkar

                                       1                       182sa323.18.odt


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                  NAGPUR BENCH, NAGPUR.

                 SECOND APPEAL NO.323/2018
 (Shyamsundersingh s/o. Lalsingh Thakur and Ors. vs. Bhalchandra
                 s/o. Prabhakar Wadai and another)
__________________________________________________________________
Office Notes, Office Memoranda of                 Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
___________________________________________________________________


                               CORAM:- M. G. GIRATKAR, J.

DATED :- 18.2.2020.

Heard Mr.D.R.Bhoyar, learned Counsel for the appellants/applicants.

Notice issued to the respondent on appeal is awaited. Hence, issue notice to the respondent on Civil Application No. 191 of 2020 and also fresh notice to him on the appeal for final disposal returnable on 3.3.2020.

JUDGE jaiswal ::: Uploaded on - 18/02/2020 ::: Downloaded on - 10/06/2020 13:15:43 :::