Bombay High Court
S.L. Thakur (Dead) Thr. Lrs. Sameer ... vs Bhalchandra S/O Prabhakar Wadai on 18 February, 2020
Author: M. G. Giratkar
Bench: M. G. Giratkar
1 182sa323.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
SECOND APPEAL NO.323/2018
(Shyamsundersingh s/o. Lalsingh Thakur and Ors. vs. Bhalchandra
s/o. Prabhakar Wadai and another)
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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CORAM:- M. G. GIRATKAR, J.
DATED :- 18.2.2020.
Heard Mr.D.R.Bhoyar, learned Counsel for the appellants/applicants.
Notice issued to the respondent on appeal is awaited. Hence, issue notice to the respondent on Civil Application No. 191 of 2020 and also fresh notice to him on the appeal for final disposal returnable on 3.3.2020.
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