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NCT Delhi - Section

Section 157 in The Delhi Land Reforms Rules, 1954

157. Inspection of accounts.

- The account of Wasil-baqi-navis shall be inspected at least once in Kharif and once in Rabi by the Sadar Wasil-baqi-navis on Deputy Commissioner's staff and the inspection note shall be submitted through the Revenue Assistant to the Deputy Commissioner.H. Relief in Revenue and Rent