Andhra Pradesh High Court - Amravati
CMA/4279/2004 on 19 January, 2026
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: C.M.A.No. 4279 of 2004 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 19.01.2026 RNT,J & MRK,J On 03.07.2025, the parties were referred to Mediation Centre of this Court for amicable resolution of the dispute between them.
2. A report of the mediator has been received. As per the report, the matter was not settled
3. Learned counsel for the parties pray for time to argue the matter finally.
4. Post after three (03) weeks under the same caption.
5. No further adjournment shall be requested since the matter pertains to the year 2004.
______ RNT,J ______ MRK,J AG