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State of Jammu-Kashmir - Section

Section 14 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

14. Presiding officer.

- The Chairperson shall preside at every meeting of the Co-ordination Commit¬tee at which he is present and in his absence, the Vice Chairperson shall preside, but when both the Chairperson and the Vice Chairperson are absent from any meeting, the members present shall elect one of the members to preside at that meeting.