Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Bihar - Subsection Section 6A(a) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958 (a)the area and serial number of the plots of land held by under raiyats if any, having no right of occupancy therein;
