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[Cites 0, Cited by 0] [Section 1145(2)] [Section 1145] [Entire Act]

Bengal Presidency - Subsection

Section 1145(2)(h) in Police Regulations, Bengal , 1943

(h)All sums recovered shall be deposited in the Post Office Savings Bank in order that the officers furnishing the security may derive the benefit of the interest that, may accrue on the sum at the close of the year. The security may, with advantage to the officers concerned, be converted into Government promissory notes.