Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jammu-Kashmir - Subsection Section 5(k) in Industrial Development Scheme for Jammu and Kashmir, 2017 (k)"Raw Material" means any raw material actually required and used by an industrial unit in manufacturing of the finished goods for which it is requested.
