Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(b) in The M.P. Hospital Supplies Rules, 1972

(b)On the date of opening of the tenders the prevailing market rates or all rates shall be recorded in a comparative statement.