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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(c) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(c)From the remaining applications, the Selection Committee shall shortlist the candidates who are to be called for written test, provided that the Appointing Authority may choose to call all candidates for written test and no interview shall be held for Group `B' and `C' posts and instructions issued by Department of Personal and Training to this effect shall be followed.