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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(16) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(16)Either party may amend or supplement the claim or defence during the course of the proceedings unless the Council considers it inappropriate to allow such amendment or supplement.