Section 11A(2) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993
(2)The designated agency may supply the said Oil palm F.F.Bs to the occupiers of the factories in the concerned factory zones and the occupier of the factory shall buy all the Oil Palm F.F.Bs so supplied by the designated agency, which shall be deemed to be an Oil Palm growers in the Factory Zone under the provisions of this Act, in relation to such supply and buying.]