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Supreme Court - Daily Orders

Shyam Sunder Ahuja vs Sushil Kumar on 7 November, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.22                              COURT NO.5                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   28823/2017

     (Arising out of impugned final judgment and order dated 11-09-2017
     in RCREV No. 312/2017 passed by the High Court Of Delhi At New
     Delhi)

     SHYAM SUNDER AHUJA                                                  Petitioner(s)

                                                    VERSUS

     SUSHIL KUMAR                                                        Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 07-11-2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                   Mr. Sumit Bansal, Adv.
                                         Mr. Prateek Kohli, Adv.
                                         Mr. Gagan Gupta, AOR

     For Respondent(s)

                   UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

There shall be stay of dispossession of the petitioner until further orders.

(JAYANT KUMAR ARORA) (SNEH LATA SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.11.09 15:36:26 IST Reason: