Supreme Court - Daily Orders
Shyam Sunder Ahuja vs Sushil Kumar on 7 November, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.22 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28823/2017
(Arising out of impugned final judgment and order dated 11-09-2017
in RCREV No. 312/2017 passed by the High Court Of Delhi At New
Delhi)
SHYAM SUNDER AHUJA Petitioner(s)
VERSUS
SUSHIL KUMAR Respondent(s)
(FOR ADMISSION and I.R.)
Date : 07-11-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Sumit Bansal, Adv.
Mr. Prateek Kohli, Adv.
Mr. Gagan Gupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
There shall be stay of dispossession of the petitioner until further orders.
(JAYANT KUMAR ARORA) (SNEH LATA SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.11.09 15:36:26 IST Reason: