Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 119 in The Andaman and Nicobar Islands Port Rules, 2004 119. Transshipment of heavy petroleum. - Any vessel may, with the consent in writing of the Harbour Master, transship to any other vessel Petroleum class "C" in bulk.
