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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Goa - Subsection

Section 61(1)(d) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(d)establishments in bazaar or in places where fairs or festivals are held temporarily for a period not exceeding one month at a time.