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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(10) in Bihar Factories Rules, 1950

(10)First-aid fire fighting arrangements.-In every factory there shall be provided and maintained adequate and suitable fire fighting equipment for fighting fires-in the early stages, those being referred to as first-aid fire fighting equipment in this rule.