Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 4 in Orissa Human Rights Commission (Procedure) Regulations, 2003 4. Working Days. - The Office of the Commission shall remain open on all days other than days declared as holidays for the offices of the State Government at Bhubaneswar.
