Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94(5)] [Section 94] [Entire Act]

State of Bihar - Subsection

Section 94(5)(f) in The Bihar Motor Vehicles Rules, 1992

(f)it is not possible (i) to move the flag back from the "Hired1 position to 'From Hire' position or (ii) to return the flag from 'stopped' position to 'Hired, position,