Allahabad High Court
Ankush Verma Throu.His Maternal ... vs State Of U.P.Throu.Secy.Deptt.Of Home ... on 15 October, 2019
Author: Vikas Kunvar Srivastav
Bench: Vikas Kunvar Srivastav
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- HABEAS CORPUS No. - 22288 of 2019 Petitioner :- Ankush Verma Throu.His Maternal Grandmother Meena Respondent :- State Of U.P.Throu.Secy.Deptt.Of Home Lucknow And Ors. Counsel for Petitioner :- Suresh Kumar Gupta Counsel for Respondent :- G.A. Hon'ble Vikas Kunvar Srivastav,J.
The case is called out in the revised list.
None is present on behalf of the petitioner to press this petition.
Learned Additional Government Advocate for the State is present.
The writ petition is, accordingly, dismissed for non-prosecution.
Order Date :- 15.10.2019 kkv/