Madhya Pradesh High Court
Jagmohan Singh vs The State Of Madhya Pradesh on 6 March, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-3376-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 3376 of 2025 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 06-03-2025 Shri Ambuj Jain - Advocate for the applicant. Ms. Geeta Yadav - GA for the State.
As prayed by the counsel for the applicant, list after a week.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 3/7/2025 11:49:50 AM