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[Cites 0, Cited by 32] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The General Clauses Act, 1897

(1)In any [Central Act] [Substituted by A.O.1937, for " Act of the Governor General-in-Council" .] or Regulation made after the commencement of this Act, it shall be sufficient, for the purpose of excluding the first in a series of days or any other period of time, to use the word from, and, for the purpose of including the last in a series of days or any other period of time, to use the word to.