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[Cites 0, Cited by 7] [Section 27(3)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(3)(a) in The Orissa Forest Act, 1972

(a)[kindles, keeps or carries any fire or fells] [Substituted vide O.A.No. 12 of 2003 Notification No. 6282/Legislative O.G.E. No. 660 dated 5.5.2003.], girdles, lops or burns any tree or plant or strips off the bark or leaves from or otherwise damages the same or causes damage to any forest produce;