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State of Andhra Pradesh - Section

Section 27 in The Andhra Pradesh State Agricultural Council Act, 2020

27. Registration of additional qualification –

If any person whose name is entered in the Register obtains any post-graduate degree or diploma in addition to his Agricultural/Horticultural qualification, he shall, on an application made in this behalf in such form and in such manner and on payment of such fee, as may be prescribed be entitled to have an entry stating such degree or diploma made against his name in the Register in addition to any entry previously made.