Section 2 in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973
2. Commencement.
- These rules shall came into force after one month from the date of their publication in the Official Gazette and shall apply to such of the Councils/Boards from such date and on such conditions as laid down or may be laid by the Government by an order from time to time in this behalf.
