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State of Madhya Pradesh - Section

Section 4 in THE MADHYA PRADESH NAGARPALIK VIDHI (CHATURTH SANSHODHAN) ADHINIYAM, 2022

4. Repeal and saving.

(1)The Madhya Pradesh Nagarpalik Vidhi (Sanshodhan) Adhyadesh, 2022 (No. 6 of 2022) is hereby repealed.
(2)Notwithstanding the repeal of the said Ordinance, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.