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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(3)(i) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(i)The City of Madras as defined in the Madras City Municipal Corporation Act,1919 (Tamil Nadu Act IV of 1919), or