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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Indian Forest Service (Probationers' Final Examination) Regulations, 1968

(2)Every probationer shall be examined in the regional language or one of the regional languages shown in column 2 of the Second Schedule against the [cadre to which he is allocated. Where more than one regional language is shown against a] [Substituted by D.P. and A.P. Notification No. 7/5/72-AIS (IV), dated 1st March, 1974.] [cadre the President shall ascertain whether the probationer is already familiar with any of them and thereafter decide in consultation with the State Government in which one of the regional languages the probationer shall be examined :] [Substituted by D.P. and A.P. Notification No. 7/5/72-AIS (IV), dated 1st March, 1974.][Provided that probationers allocated to the following cadres shall be examined in one of the regional languages shown against them only with effect from such date as the Central Government may, by order, specify in this behalf, namely : [Substituted by D.P. & A.P. Notification No. 12/2/72-AIS (III)-C, dated 13th June, 1973.]
Cadre Regional Language
Assam-Meghalaya Khasi or Garo
Nagaland [Nagamese in Roman Script Mizo] [Substituted by G.S.R. 640 (E), dated 27th July, 1988.]
Union Territories