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Himachal Pradesh High Court

Main Ram vs . The Manager H.P. State Agriculture & on 19 September, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Main Ram Vs. The Manager H.P. State Agriculture & Rural Development Bank.

.

Cr. Revision No. 395 of 2022 19.9.2022 Present: Mr.Rohit Thakur, Advocate, vice Mr.Virender Singh Rathore, Advocate, for the petitioner.

Ms.Shivani Vardhan, Advocate, vice Mr.Narender Singh Thakur, Advocate, for the respondent.

r to Bail bonds stand furnished, however, balance amount of compensation has not been deposited. On request of learned counsel for the petitioner, time to deposit the same is extended up to 31st October, 2022.

List for consideration on 7th November, 2022.

(Vivek Singh Thakur), Judge.

19th September 2022 (Keshav) ::: Downloaded on - 19/09/2022 20:05:45 :::CIS .

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