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Supreme Court - Daily Orders

M/S Bajaj Hindustan Limited A Company ... vs Union Of India Ministry Of Consumer ... on 3 August, 2023

Bench: Hrishikesh Roy, Pankaj Mithal

                                           1


     ITEM NO.101                    COURT NO.6                SECTION X


                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                         Writ Petition(s)(Civil)   No(s).219/2010

     M/S BAJAJ HINDUSTAN LIMITED A COMPANY
     REGISTERED UNDER THE COMPANIES ACT 1956
     THROUGH ITS DIRECTOR                                           Petitioner(s)

                                          VERSUS

     UNION OF INDIA MINISTRY OF CONSUMER
     AFFAIRS FOOD AND PUBLIC DISTRIBUTION
     THROUGH THE SECRETARY & ORS.                                   Respondent(s)

     ([ GROUP MATTER ]
      IA No. 1/2010 - STAY APPLICATION)


     WITH

     CONMT.PET.(C) No. 156-157/2009 In C.A. No. 2261-2272/2008 (XIV-A)

         CONMT.PET.(C) No. 274/2009 In C.A. No. 2258/2008 (XIV-A)

         CONMT.PET.(C) No. 155/2009 In C.A. No. 2260/2008 (XIV-A)

         W.P.(C) No. 501/2011 (X)

         W.P.(C) No. 353/2012 (X)

         W.P.(C) No. 815/2013 (X)

         T.C.(C) No. 10/2012 (XVI-A)

         T.C.(C) No. 11/2012 (XVI-A)

         T.C.(C) No. 6/2012 (XVI-A)

         T.C.(C) No. 7/2012 (XVI-A)

         T.C.(C) No. 9/2012 (XVI-A)
Signature Not Verified


         T.C.(C) No. 141/2012 (XVI-A)
Digitally signed by
Jayant Kumar Arora
Date: 2023.08.04
18:04:42 IST
Reason:


         SLP(C) No. 13976/2013 (XIV)


     Date : 03-08-2023 These matters were called on for hearing today.
                                  2


CORAM :
          HON'BLE MR. JUSTICE HRISHIKESH ROY
          HON'BLE MR. JUSTICE PANKAJ MITHAL


For Petitioner(s)   Mr. C.S. Vaidyanathan, Sr. Adv.
                    Mr. Syed Shahid Hussain Rizvi, AOR
                    Mr. Sanjeev Kumar Singh, Adv.
                    Mr. Zeeshan Rizvi, Adv.
                    Mr. Sajid Mohammed, Adv.
                    Mr. Shighra Kumar, Adv.
                    Mr. Bhishm Pratap Singh, Adv.
                    Mr. Vinayak Goel, Adv.
                    Mr. Nitish Raj, Adv.

                    Mr. H. N. Shashidhara, Sr. Adv.
                    Mr. H.N. Shashidhara, Sr. Adv.
                    Mr. P. R. Ramasesh, AOR

                    Mr. Sanjeev Anand, Sr. Adv.
                    Mr. Atul Kumar, AOR
                    Ms. Sweety Singh, Adv.
                    Ms. Archana Kumari, Adv.
                    Mr. Rahul Pandey, Adv.

                    Mr. Arijit Prasad, Sr. Adv.
                    Mr. Aditya Kr. Choudhary, Adv.
                    Mr. Gurmehar Vaan Singh, Adv.
                    Mr. Raja Choudhary, Adv.
                    Mr. Rajesh Singh Chauhan, AOR

                    Mr. Praveen Kumar, AOR
                    Mr. Ramesh Agarwal, Adv.
                    Ms. Sunaina Kumar, Adv.

                    Mr. Amrish Kumar, AOR

                    Mr. Sridhar Potaraju, Adv.
                    Ms. Ankita Sharma, Adv.
                    Mr. Aayush, Adv.
                    Mr. Rajat Srivastava, Adv.
                    Ms. Zeba Zoariah, Adv.
                    Mr. Ranjeet Singh, AOR

                    Mr. Manish K. Bishnoi, AOR
                    Ms. Prerena Sabharwal, Adv.
                                          3


For Respondent(s)    Ms. Sushma Suri, AOR

                     Mr. Amrish Kumar, AOR
                     Mr. K.M Nataraj, A.S.G.
                     Mr. Bharat Sood, Adv.
                     Mr. Ayush Anand, Adv.
                     Mr. Shantnu Sharma, Adv.
                     Mr. Navanjay Mahapatra, Adv.
                     Mr. Padmesh Mishra, Adv.


                     M/S. Khaitan & Co., AOR
                     Mr. Jayant Bhushan, Sr. Adv.
                     Mr. R K Agrawal, Adv.
                     Mr. Atul Shankar Mathur, Adv.
                     Mrs. Priya Singh, Adv.
                     Mr. Shubhankar, Adv.


        UPON hearing the counsel the Court made the following
                             O R D E R

Mr. Navanjay Mahapatra, learned counsel appearing for the respondents submits that Mr. K. M. Natraj, learned Additional Solicitor General is the leading counsel for the respondents in the present matters and he is currently appearing before the Constitution Bench. Accordingly, prayer is made on behalf for the respondents for adjourning the matter. Accordingly, the matter be listed on 2nd week of September 2023.

(DEEPAK JOSHI)                                              (KAMLESH RAWAT)
COURT MASTER (SH)                                         ASSISTANT REGISTRAR