Supreme Court - Daily Orders
M/S Bajaj Hindustan Limited A Company ... vs Union Of India Ministry Of Consumer ... on 3 August, 2023
Bench: Hrishikesh Roy, Pankaj Mithal
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ITEM NO.101 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).219/2010
M/S BAJAJ HINDUSTAN LIMITED A COMPANY
REGISTERED UNDER THE COMPANIES ACT 1956
THROUGH ITS DIRECTOR Petitioner(s)
VERSUS
UNION OF INDIA MINISTRY OF CONSUMER
AFFAIRS FOOD AND PUBLIC DISTRIBUTION
THROUGH THE SECRETARY & ORS. Respondent(s)
([ GROUP MATTER ]
IA No. 1/2010 - STAY APPLICATION)
WITH
CONMT.PET.(C) No. 156-157/2009 In C.A. No. 2261-2272/2008 (XIV-A)
CONMT.PET.(C) No. 274/2009 In C.A. No. 2258/2008 (XIV-A)
CONMT.PET.(C) No. 155/2009 In C.A. No. 2260/2008 (XIV-A)
W.P.(C) No. 501/2011 (X)
W.P.(C) No. 353/2012 (X)
W.P.(C) No. 815/2013 (X)
T.C.(C) No. 10/2012 (XVI-A)
T.C.(C) No. 11/2012 (XVI-A)
T.C.(C) No. 6/2012 (XVI-A)
T.C.(C) No. 7/2012 (XVI-A)
T.C.(C) No. 9/2012 (XVI-A)
Signature Not Verified
T.C.(C) No. 141/2012 (XVI-A)
Digitally signed by
Jayant Kumar Arora
Date: 2023.08.04
18:04:42 IST
Reason:
SLP(C) No. 13976/2013 (XIV)
Date : 03-08-2023 These matters were called on for hearing today.
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CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. Syed Shahid Hussain Rizvi, AOR
Mr. Sanjeev Kumar Singh, Adv.
Mr. Zeeshan Rizvi, Adv.
Mr. Sajid Mohammed, Adv.
Mr. Shighra Kumar, Adv.
Mr. Bhishm Pratap Singh, Adv.
Mr. Vinayak Goel, Adv.
Mr. Nitish Raj, Adv.
Mr. H. N. Shashidhara, Sr. Adv.
Mr. H.N. Shashidhara, Sr. Adv.
Mr. P. R. Ramasesh, AOR
Mr. Sanjeev Anand, Sr. Adv.
Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
Mr. Arijit Prasad, Sr. Adv.
Mr. Aditya Kr. Choudhary, Adv.
Mr. Gurmehar Vaan Singh, Adv.
Mr. Raja Choudhary, Adv.
Mr. Rajesh Singh Chauhan, AOR
Mr. Praveen Kumar, AOR
Mr. Ramesh Agarwal, Adv.
Ms. Sunaina Kumar, Adv.
Mr. Amrish Kumar, AOR
Mr. Sridhar Potaraju, Adv.
Ms. Ankita Sharma, Adv.
Mr. Aayush, Adv.
Mr. Rajat Srivastava, Adv.
Ms. Zeba Zoariah, Adv.
Mr. Ranjeet Singh, AOR
Mr. Manish K. Bishnoi, AOR
Ms. Prerena Sabharwal, Adv.
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For Respondent(s) Ms. Sushma Suri, AOR
Mr. Amrish Kumar, AOR
Mr. K.M Nataraj, A.S.G.
Mr. Bharat Sood, Adv.
Mr. Ayush Anand, Adv.
Mr. Shantnu Sharma, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Padmesh Mishra, Adv.
M/S. Khaitan & Co., AOR
Mr. Jayant Bhushan, Sr. Adv.
Mr. R K Agrawal, Adv.
Mr. Atul Shankar Mathur, Adv.
Mrs. Priya Singh, Adv.
Mr. Shubhankar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Navanjay Mahapatra, learned counsel appearing for the respondents submits that Mr. K. M. Natraj, learned Additional Solicitor General is the leading counsel for the respondents in the present matters and he is currently appearing before the Constitution Bench. Accordingly, prayer is made on behalf for the respondents for adjourning the matter. Accordingly, the matter be listed on 2nd week of September 2023.
(DEEPAK JOSHI) (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR