Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttarakhand - Subsection Section 17(2) in The Uttarakhand Water Tax on Electricity Generation Act, 2012 (2)The State Government may review increase, decrease or vary the rates of the Water tax fixed under this section from time to time in the manner it deems fit.
