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[Cites 0, Cited by 0] [Section 57A] [Entire Act]

State of Haryana - Subsection

Section 57A(1) in The Punjab Excise Act, 1914

(1)The State Government may, from time to time by notification, fix the prices of plain, [rum and gin of specified strength] [Substituted by Haryana Act No. 2 of 1990.], bulk or bottled or both, for sale by the distilleries after taking into consideration their manufacturing cost.