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[Cites 0, Cited by 0] [Section 153(2)] [Section 153] [Entire Act]

State of Odisha - Subsection

Section 153(2)(ii) in The Orissa Co-operative Societies Rules, 1965

(ii)a sum calculated at the rate of [four rupees] [Substituted vide Orissa Gazette Extraordinary No. 2182, Dated 26.11.2002.] for each hundred words of the copy extract of any other document. Four figures shall be counted as a word.