Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257] [Entire Act] State of Karnataka - Subsection Section 257(b) in Karnataka Panchayat Raj Act, 1993 (b)the closing balance shall not be reduced below the sum fixed under clause (c) of sub-section (3) of section 256.
