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[Cites 0, Cited by 0] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(6) in Delhi Co-operative Societies Act, 1972

(6)Any person who fraudulently acquires or abets in the acquisition of any such property which is subject to a charge under sections 36 and 37 shall be punishable with fine which may extend to two hundred rupees.