Section 2(8)(c) in The Bankers Books Evidence Act, 1891

[Cites 0, Cited by 2] [Section 2(8)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(8)(c) in The Bankers Books Evidence Act, 1891

(c)[ a printout of any entry in the books of a bank stored in a micro film, magnetic tape or in any other form of mechanical or electronic data retrieval mechanism obtained by a mechanical or other process which in itself ensures the accuracy of such printout as a copy of such entry and such printout contains the certificate in accordance with the provisions of section 2-A.] [ Inserted by Act 55 of 2002, Section 11 (w.e.f. 6.2.2003).]

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Union of India - Subsection

Section 2(8)(c) in The Bankers Books Evidence Act, 1891