Rajasthan High Court - Jodhpur
Chatra Gameti vs Ajmer Vidhyut Vitran Nigam Ltd on 25 July, 2022
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 3796/2020
Chatra Gameti
----Petitioner
Versus
Ajmer Vidhyut Vitran Nigam Ltd.
----Respondent
For Petitioner(s) : None
HON'BLE MS. JUSTICE REKHA BORANA
Order 25/07/2022 Two weeks' time is granted to learned counsel for the petitioner to remove the defect(s) as pointed out by the office.
List the matter on 16.08.2022.
(REKHA BORANA),J 14-T.Singh/-
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