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Rajasthan High Court - Jodhpur

Chatra Gameti vs Ajmer Vidhyut Vitran Nigam Ltd on 25 July, 2022

Author: Rekha Borana

Bench: Rekha Borana

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Civil Writ Petition No. 3796/2020

                                   Chatra Gameti
                                                                                                      ----Petitioner
                                                                       Versus
                                   Ajmer Vidhyut Vitran Nigam Ltd.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     None



                                                   HON'BLE MS. JUSTICE REKHA BORANA

Order 25/07/2022 Two weeks' time is granted to learned counsel for the petitioner to remove the defect(s) as pointed out by the office.

List the matter on 16.08.2022.

(REKHA BORANA),J 14-T.Singh/-

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