Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] Union of India - Subsection Section 96(3) in The Oil Mines Regulations, 2017 (3)No naked light or open flame or spark shall be permitted within thirty metre of any well or any place where petroleum is stored except with the permission of the manager as granted under sub-regulation (1) of regulation 94.
