Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 26] [Entire Act] NCT Delhi - Subsection Section 26(1) in Guru Gobind Singh Indraprastha University Act, 1998 (1)The first Statutes shall be those made by the Government with the prior approval of the Chancellor within thirty days of the notification of this Act.
