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[Cites 0, Cited by 0] [Section 333(2)] [Section 333] [Entire Act]

State of West Bengal - Subsection

Section 333(2)(b) in West Bengal Municipal Corporation Act, 2006

(b)detailed and specific scheme of the Corporation for conducting development programmes on all or any of the points specified in sub-sections (1), (2) and (3) of section 97, section 98 and sub-section (2) of section 99;