Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Jharkhand - Subsection

Section 24(1)(ii) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(ii)Every application for permission under sub- section (1) shall be in such form and contain particulars as may be prescribed.