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State of Maharashtra - Section

Section 614 in The Maharashtra Co-Operative Societies Act, 1960

614. - No. CSL. 1493/1162/CR-47/ 15-C - In exercise of the powers conferred by Section 3 of the Maharashtra Co-operative Societies Act, 1960 (Maharashtra XXIV of 1961) and in supersession of Government Orders, Agriculture and Co-operation Department, No. CSL. 1481/24982/15-C(87), dated the 1st July, 1981 and No. CSL. 1487/34589/180/15-C, dated the 22nd June 1988, the Government of Maharashtra hereby -

(i)appoints officers specified in column (2) of the schedule hereto annexed to assist the Registrar in the areas specified in column (3) thereof; and
(ii)confers on them the powers of the Registrar specified against them in column (4) of the said Schedule.
SI. No. Officers   Area       Powers
1 2   3       4
1. Special Registrar at Head-quarters.   Whole State       All powers of the Registrar under the Act andunder the Maharashtra Co-operative Societies Rules, 1961(hereinafter referred to as "the said" rules not beingpowers under —
              (a) Explanation II to sub-section (3) ofSection 29, Sections 75(2), 81(1) and (6), 134(2), 142 and 159of the Act, and
              (b) Rules 2(c), 22(2), 42, 43(2), Proviso toSub-rule (1) of rule 62, proviso to sub-rule (1) of rule 69,69(7), 74 rule 85(9) of the said rules.
2. Additional Registrars and Joint Registrars at Head-quarters   Whole State       All powers of the Registrar under the Act andunder ? the said rules not being powers under
              (a) Explanation II to sub section (3) ofSection 29, Sections 75(2), 81(1) and (6), 134(2), 142 and 159of the Act, and
              (b) Rules 2(c), 22(2), 42, 43(2), proviso tosub-rule (1) of rule 62, proviso to sub-rule (1) of rules 69,69(7), 74, rule 85(9) of the said rules.
3. Divisional Joint Registrars of Cooperative Societies in theDivision.   Division       All powers of the Registrar under the Act andthe said rules not being powers under —
              (a) Explanation II to sub-section (3) ofSection 29, Sections 81(1) and (6), 90(2), 134(2), 142, 152 and154 so far as they relate to the Divisional Joint Registrars,Co-operative Societies Bombay and Pune and 159 of the Act, and
              (b) Rules 2(c), 22(2), 42, 43(2) Proviso tosub-rule (1) of rule 62, proviso to sub- rule (1) of rule 69,69(7), sub-rule (1) of 74, 85(9), subrules (10) and (11) ofrules 93, 100(4), 103(2) sub-rules (2) and (3) of rule 107 ofthe said rules.
4. Divisional Joint Registrars of Cooperative Societies(Appeals) in the Division.   Division       All powers of the Registrar not being powersunder any section except Section 152 and 154 of the Act
5. District Deputy Registrars of Cooperative Societies inDistricts.   District       All powers of the Registrar under the Act andthe said rules not being powers under—
              (a) Explanation II to sub-section (3) ofsection 29, proviso to sub-section (3) of section 44, proviso tosub-section (2) of section 66, 81(1) and (6), 90(2) 134(2),142,148(3), 152, 153, 154 and 159 of the Act, and
              (b) Rules 2(c), 22(2), 42, 43(2), proviso tosub-rule (1) of Rule 62, 69(1) and Explanation. 2 thereto,69(7), 74, 85(9),sub-rules (10) and (11) of rule 93, 100(4) inso far as it relates to the Maharashtra State Co-operativeAgriculture and Rural Development Bank, 103(2), sub-rules (2) and(3) of rule 107 in so far as they relate to scale of depositsfor execution of decree.
  District Deputy Registrar (I), Bombay.   Bombay City - A, B, C, D, E, F/S, F/N, G/S andG/N Wards.   Societies with area of operation extending overGreater Bombay the Registered Office of which is located in hisjurisdiction including societies specified under Section 73-Gand notified under Section 73-IC of the Act, Premises andHousing Societies having membership of more than 50 or landadmeasuring more than 5,000 sq. mtrs. and Federal Societies.   Do
  District Deputy Registrar (II), Bombay.   Bombay East Suburban area - L, M, N, S and TWards.      
  District Deputy Registrar (III), Bombay.   Bombay West Suburban area - H/E, H/W, K/E, K/W,P & R Wards      
  Deputy Registrars and Assistant Registrars in Municipal Wardsin Greater Bombay   Municipal Wards in Greater Bombay.   Societies with area of operation extending overGreater Bombay, Registered office of which is located in hisjurisdiction excluding societies specified under Section 73G andnotified under Section 73IC of the Act, Premises and HousingSocieties having membership of more than 50 or land admeasuringmore than 5,000 sq. mtrs. and Federal Societies.   All powers of the Registrar under the Act andthe said rules not being powers under-
            (a) Sections 9(4), 12(3), Explanation II tosub-section (3) of section 29, proviso to sub-section (2) ofsection 66, 70(d), 75(2), sub-sections (1) and (6) of sections81, 90(2), 134, 142, 148(3), 152, 163, 154 and 159.
            (b) Rules 2(c), 11, 22(2), 42, 43(2), 46-A,proviso to sub-rule (1) of rules 62, 69(1) and Explanation 2thereto, 69(7), 74, 84, 85(9), sub-rules (10), (11), (14) and(15) of rules 93, 95, 97, sub-rules (1) and (4) of rule 100 inso far as they relate to sale by the Maharashtra StateCo-operative Agriculture and Rural Development Bank, sub-rule(2) of rule 102 so far as it relates to the Maharashtra StateCo-operative Agriculture and Rural Development Bank, 103(2),Sub-rules (2) and (3) of rule 107 in so far as they relate toscale of deposits for execution of decrees.
  Deputy Registrars and Assistant Registrars in Taluka.           All powers of the Registrar under the Act andthe said rules not being powers under—
              (a) Sections 9(4), 12(3), Explanation II tosub-section (3) of section 29, proviso to sub-section (2) ofsections 66, 70(d), 75(2), sub-sections (1) and (6), of sections81, 90(2), 134, 142, 148(3), 152, 153, 154 and 159.
              (b) Rules 2(c), 11, 22(2), 42, 43(2), 46-A,proviso to sub-rule (1) of rules 62, 69(1) and Explanation 2thereto, 69(7), 74, 84, 85(9), sub-rules (10), (11), (14) and(15) of rules 93, 95, 97, sub-rules (1) and (4) of rule 100 inso far as they relate to sale by the Maharashtra StateCo-operative Agriculture and Rural Development Bank, sub-rule(2) of Rule 102 in so far as it relates to the Maharashtra StateCo-operative Agriculture and Rural Development Bank, 103(2),sub-rules (2) and (3) of rule 107 in so far as they relate toscale of deposits for execution of decrees
  Deputy Registrar (I) Co-operative Societies, Pune City.   Parvati, Shivaji Nagar and Kasba Vidhan SabhaConstituencies in Pune Municipal Co-opration area.   Including Societies with area of operationextending over Pune Municipal Corporation area, Khadki and PuneCantonment, the registered office of which falls and HousingSocieties of which land/site is located in his Jurisdiction.   As per Sr. No. 5
  Deputy Registrar (II) Co-operative Societies, Pune City.   Bopodi, Bhavani and pune Cantonment VidhanSabha Constituencies in Pune Municipal Corporation area.      
  Deputy Registrar (III) Co-operative Societies, Pune City.   Pimpri-Chinchwad Municipal Corporation area andDehu Road Contonment area.   Including Societies with area of Operationextending over Haveli Taluka covering Pimpri Chinchwad MunicipalCorporation area and Dehu Road Cantonment area, the registeredoffice of which falls and Housing Societies of which land/ siteis located within his jurisdiction.    
  Deputy Registrar (IV) Co-operative Societies, Pune City.   Haveli Taluka (excluding the area not allottedto Deputy Registrar (I), (II), & (III) Co-operativeSocieties, Pune City.      
  Deputy Registrar (I), Co-operative Societies, Nagpur City.   East West and North Zones of Nagpur Municipal Corporationarea.   Including Societies with area of operationextending over Nagpur Municipal Corporation area, the registeredoffice of which falls and Housing Societies of which land/siteis located within his jurisdictio.   Do
  Deputy Registrar (II) Co-operative Societies, Nagpur City   South and Central Zones of Nagpur Municipal corporation area.      
  Deputy Registrar, Co-operative Societies, Thane City.   Thane Municipal Corporation area.   Including Housing Societies with area ofoperation extending over area beyond his jurisdiction but theland/site is located with-in-his hurisdiction.   Do
  Deputy Registrar, Co-operative Societies, Thane Taluka.   Thane Taluka excluding Thane Municipal Corporation area.   Including Societies with area of operationextending over Thane Taluka including Thane MunicipalCorporation area, the registered office of which falls andHousing Societies of which land/site is located within hisjurisdiction.   Do
  Deputy Registrar, Co-operative Societies, Kolhapur City.   Kolhapur Municipal Corporation area.   Including Housing Societies with area ofoperation extending over area beyond his jurisdiction but theland/site of which is located within his jurisdiction.   As per Sr. No. 5
  Assistant Registrar, Co-operative Societies, Taluka Karveer.   Karveer Taluka excluding kolhapur Municipal Corporation area.   Including Societies with area of operationextending over Karveer Taluka including Kolhapur MunicipalCorporation area, the registered ofice of which falls and theHousing Societies land/site of which is located within hisjurisdiction and Primary Agriculture Credit Societies fromKolhapur Municipal Corporation area.   Do
  Deputy Registrar, Co-operative Societies, Solapur City.   Solapur Municipal Corporation area.   Including Housing Societies with area ofoperation extending over area beyond his jurisdiction but theland/site of which is located within his jurisdiction.   Do
  Assistant Registrar, Cooperativ societies, North SolapurTaluka.   North Solapur Taluka area excluding solapur MunicipalCorporation area.   Including Societies with area of operationextending over North Solapur Taluka including Solapur MunicipalCorporation area, the registered office of which and the Housingsocieties land/site of which is located within his jurisdiction.   Do
  Assistant Registrar, Co-operative Societies, Taluka Wada,Distt. Thane.   Wada, Jawahar-Mokhada.       Do.
  Assistant Registrar, Co-operative Societies, Taluka Dahanu,Dist. Thane.   Dahanu, Talasari,       Do.
  Assistant Registrar, Co-operative Societies, Taluka Mahad,Dist. Raigad.   Mahad, Poladpur       Do.
  Assistant Registrar, Co-operative Societies, Taluka Man,Dist. Raigad.   Man, Mhasala, Shriwardhan.       As per Sr. No. 5
  Assistant Registrar, Co-operative Societies, Taluka Kudal,Dist. Sindhudurg.   Kudal, Vengurla       Do
  Assistant Registrar, Co-operative Societies, Taluka Khed,Dist. Ratnagiri.   Khed, Mandangad       Do.
  Assistant Registrar, Co-operative Societies, Taluka Rajapur,Dist. Ratnagiri.   Rajapur, Lanja       Do.
  Assistant Registrar, Co-operative Societies, Taluka Chiplun,Dist. Ratnagiri.   Chiplun, Guhagar       Do.
  Assistant Registrar, Co-operative Societies, Taluka Dindori,Dist. Nashik.   Dindori, Peth       Do.
  Assistant Registrar, Co-operative Societies, Taluka Taloda,Dist. Dhule.   Taloda, Akkalkuwa       Do.
  Assistant Registrar, Co-operative Societies, Taluka Shahada,Dist. Dhule.   Shahada, Akrani (Dhadgaon)       Do.
  Assistant Registrar, Co-operative Societies, Taluka Karveer,Dist. Kolhapur.   Karveer, Gaganba-wada       Do.
  Assistant Registrar, Co-operative Societies, TalukaSinda-khedraja, Dist. Buldhana.   Sindakhedraja, Lonar       As per Sr. No. 5
  Assistant Registrar, Co-operative Societies, Taluka Jalgaon(Jamod), Dist. Buldhana.   Jalgaon (Jamod), Sangrampur       Do.
  Assistant Registrar, Co-operative Societies, Taluka Achalpur,Dist. Amravati.   Achalpur, Dharni, Chikhaldara       Do.
  Assistant Registrar, Co-operative Societies, Taluka Daryapur,Dist, Amravati.   Daryapur, Bhatkuli       Do.
  Assistant Registrar, Co-operative Societies, TalukaBabhulgaon, Dist. Yavatmal.   Bahulgaon, Kalamb       Do.
  Assistant Registrar, Co-operative Societies, Taluka Pusad,Dist. Yeotmal.   Pusad, Mahagaon       Do.
  Assistant Registrar, Co-operative Societies, Taluka Darwha,Dist. Yeotmal.   Darwha, Ner       Do.
  Assistant Registrar," Co-operative Societies, TalukaPandhar-kawada, Dist. Yeotmal.   Pandharkawada, Maregaon       Do.
  Assistant Registrar, Co-operative Societies, Taluka Sakoli,Dist. Bhandara.   Sakoli, Deori       Do.
  Assistant Registrar, Co-operative Societies, Taluka Amgao,Dist. Bhandara.   Amgao, Saleksasa       As per Sr. No. 5
  Assistant Registrar, Co-operative Societies, Taluka Umared,Dist. Nagpur.   Umared, Bhiwapur       Do.
  Assistant Registrar, Co-operative Societies, TalukaGadchiroli, Dist. Gadchiroli.   Gadchiroli, Dhanora       Do.
  Assistant Registrar, Co-operative Societies, Taluka Armomori,Dist. Gadchiroli.   Armori, Kurkheda       Do.
  Assistant Registrar, Co-operative Societies, Taluka Aheri,Dist. Gadchiroli.   Aheri, Sironcha, Etapalli       Do.
  Assistant Registrar, Co-operative Societies, Taluka Sillod,Dist. Aurangabad.   Sillod, Soyegaon       Do.
Note:The powers under section 98, 101, 132, 156 will be exercised by Taluka/City/Ward Deputy/Assistant Registrars within their respective Taluka/City/Ward in respect of all the societies irrespective of the area of operation of the societies.Co-operation And Textiles Department Mantralaya Annexe, Bombay 400 032, dated the 25th November 1992OrderMaharashtra Co-operative Societies Act, 1960. - No. CSL. 1092/8701/33/15-C - In exercise of the powers conferred by Section 3 of the Maharashtra Co-operative Societies Act, 1960 (Maharashtra XXIV of 1961), the Government of Maharashtra hereby -
(a)appoints officers mentioned in column (2) of the Schedule hereto appended, with the designations mentioned against each of them in column (3), to assist the Registrar, in the areas specified against each of them in column (4) of the said Schedule; and
(b)confers on them the powers of the Registrar specified against each of them in column (5) of the said Schedule.