Supreme Court - Daily Orders
Rahul Jain vs Vasant Raj Pandit on 2 November, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.34 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.30446/2015
(Arising out of impugned final judgment and order dated 12/08/2015
in IA No. 22699/2014,12/08/2015 in CS No.623/2005 passed by the
High Court of Delhi at New Delhi)
RAHUL JAIN Petitioner(s)
VERSUS
VASANT RAJ PANDIT Respondent(s)
Date : 02/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s)
Dr. Rajeev Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The special leave petition is dismissed.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2015.11.03
16:56:03 IST
Reason: