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Supreme Court - Daily Orders

Rahul Jain vs Vasant Raj Pandit on 2 November, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.34                            COURT NO.5                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No.30446/2015

  (Arising out of impugned final judgment and order dated 12/08/2015
  in IA No. 22699/2014,12/08/2015 in CS No.623/2005 passed by the
  High Court of Delhi at New Delhi)


  RAHUL JAIN                                                        Petitioner(s)

                                               VERSUS

  VASANT RAJ PANDIT                                                 Respondent(s)


  Date : 02/11/2015 This petition was called on for hearing today.


  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)
                                  Dr. Rajeev Sharma, AOR

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner. The special leave petition is dismissed.





                          (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master

Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2015.11.03
16:56:03 IST
Reason: