Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 51 in The Transport Of Animals Rules, 1978 51. (a) Suitable rope and platforms should be used for loading cattle from vehicles. (b)In case of railway wagon the dropped door of the wagon may be used as a ramp when loading or unloading is done to the platform.
