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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003

7. Functions of the EAMCET Committee.

- The EAMCET Committee shall take decisions on the following issues relating to the EAMCET.
(1)Cost of the application and fee to be collected from the candidates of EAMCET.
(2)Norms for the payment of remuneration for different items/services undertaken in connection with EAMCET work.
(3)Date of announcement of results.
(4)Such other issues as may be referred by the Chairman of the committee and competent authority.