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State of Odisha - Section

Section 189CC in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

189CC. [ Personal explanation. - A member may, with the permission of the Speaker, make a personal explanation although there is no question before the House, but in this case no debatable matter may be brought forward and no debate shall arise.] [Added vide Orissa Gazette Extraordinary No. 278/13.3.1991-Notification No.7123-L.A./13.3.1991.]

F-Rules as to amendment