Section 3(g) in The Jammu and Kashmir Hindu Marriage Act, 1980
(g)"degrees of prohibited relationship". - two persons are said to be within the "degrees of prohibited relationship"-(i)if one is a lineal ascendant of the other ; or(ii)if one was the wife or husband of a lineal ascendant or descendant of the other ;or(iii)if one was the wife of the brother or of the father's or mother's brother or of the grandfather's or grandmother's brother of the other ; or(iv)if the two or brother and sister, uncle and nice aunt and nephew, or children of brother and sister or of two brothers or of two sisters ;
