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[Cites 0, Cited by 0] [Section 239(2)] [Section 239] [Entire Act]

State of Odisha - Subsection

Section 239(2)(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)issues where the wage period is one week or more, wage book to each of such building worker in Form-XXIII annexed to these rules to such building workers in which entries shall be made at least a day prior to the disbursement of wages to them;