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Madhya Pradesh High Court

Urwashi Kachhi vs Neeraj Thakur on 23 January, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Jabalpur, Dated: 23.01.2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:-

Serial Number Next date of listing 21,22,23,24,25,26,27,28,29,30,31,32,34,35,36,37,38,40,41,42,43,44, List after two weeks 46,47,48,50,51,52,53,54,55,56,57,59,60,61,62,63,64,65,66,67,71,72, 73,74,76,77,78,79,80,81,82,83,84,85,86,87,88,89,90,91,92,93,94,95, 96,97,98,99,100,101,102,103,105,106,107,108,109,110,111,112,113, 114,115,116,117,118,119,120,121,122,123,124,125,126,127,128,129, 130,132,133,135,136,137,138,139,140,141,142,143,144,145,147,148, 149,150,151,152,153,154,155,156,157,158,159,160,161,162,163,164, 166,167,168,169,170,171,172,173,175,176,177,178,179,180,181,182, 183,184,185,186,187,188,189,190,191,192,193,194,195,196,197,198, 199,200,201,202,203, 204,205,207,208,209,210,211,212,213,214,215,216,217,218,219,220, List after three weeks 221,222,223,224,225,226,227,228,229,230,231,233,234,235,236,237, 238,239,240,241,242,243,244,245,246,247,248,250,251,252,253,255, 256,257,258,259,260,261,262,263,264,265,266,267,268,269,270,271, 272,273,274,275,276,277,278,279,280,281,282,283,284,285,286,287, 288,289,290,291,292,293,294,295,296,297,298,299,300,301,302,303, 304,305,306,307,308,309,310,311,312,313,314,315,316,317,318,319, 320,321,322,323,324,325,326,327,328,329,330,331,332,333,334,335, 336,337,339,340,341,342,343,344,345,346,347, 348,349,350,351,352,353,354,356,357,358,359,360,361,362,363,364, List after four weeks 365,366,367,368,369,370,371,372,373,374,375,376,377,378,379,380, 381,382,383,384,385,386,387,388,389,390,391,392,393,394,395,396, 397,398,399,400,401,402,403,404,405,406,407,408,409,410,411,412, 413,414,415,416,417,418,419,420,421,422,423,424,425,426,427,428, 429,430,431,432,433,434,435,436,437,438,439,440,441,442,443,444, 445,446,447,448,449,450,451,452,453,454,455,456,457,458,459,460, 461,462,463,464,465,466,467,468.

Including connected cases.

Interim order, if any, passed in any of the above matters to continue till next date of hearing.

(DWARKA DHISH BANSAL) JUDGE Digitally signed by SWETA SAHU Date: 2023.01.23 18:16:27 +05'30'